Delhi High Court - Orders
The Cartoon Network Inc vs Kamco Chew Food Private Limited on 11 July, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 305/2019
THE CARTOON NETWORK INC. ..... Plaintiff
Through: Ms.Udita Patro, Mr.Dhruv Anand,
Advs.
versus
KAMCO CHEW FOOD PRIVATE LIMITED ..... Defendant
Through: Mr.Pawan Reley, Mr.Akshay Lodhi,
Mr.Sajal Awasthi, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 11.07.2022 The learned counsels for the parties submit that they are still exploring the possibility of an amicable settlement before the Delhi High Court Mediation and Conciliation Centre.
At their request, re-list on 7th September, 2022.
NAVIN CHAWLA, J JULY 11, 2022 RN Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:12.07.2022 18:08:18