Section 2(d) in Punjab Major Accident Hazard Control Rules, 1993
(d)"Industrial activity" means, -(i)any operation or process carried out in [a factory] [Substituted for 'an industrial installation' vide Punjab Notification No. G.S.R.45/C.A. 63/48/S. 112/Amd. (I)/2002, dated 27.11.2002.] referred to in Schedule 4 involving or likely to involve one or more hazardous chemicals and includes on-site storage or on-site transport which is associated with the operation or process, as the case may be; or(ii)an isolated storage; or(iii)a pipe line;
