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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(6) in Central Electricity Regulatory Commission (Procedures for Calculating the Expected Revenue from Tariffs and Charges) Regulations, 2010

(6)The responsibility of the auditor certifying the provisional/estimated information shall be to the extent of validation of arithmetical accuracy and the assumptions considered for estimation.Form No. 2HydroName of Utility:
(A)Name of Plant:
Stage:
S. No. Particulars Unit Previous Year Current Year (Apr-Sep) Current Year (Oct-Mar) Ensuing Year
1a Actual/Expected Availability %        
1b Actual/Expected Auxiliary Energy Consumption %        
2a Actual/Expected recovery of Capacity Charge includingincentive Rs Cr        
2b Actual/Expected recovery of Return on Equity Rs Cr        
2c Actual/Expected recovery of Incentive Rs Cr        
3 Actual/Expected Scheduled generation MU        
4 Actual/Expected energy rate Paise/kWh        
5 Actual/Expected recovery of Energy Charges Rs Cr        
6a Actual UI generation MU        
6b Actual UI rate Paise/kWh        
6c Actual revenue from UI Rs Cr        
B. Name of Plant:Stage:
S. No. Particulars Unit Previous Year Current Year (Apr-Sep) Current Year (Oct-Mar) Ensuing Year
la Actual/Expected Availability %        
1b Actual/Expected Auxiliary Energy Consumption %        
2a Actual/Expected recovery of Capacity Chargeincluding incentive Rs Cr        
2b Actual/Expected recovery of Return on Equity Rs Cr        
2c Actual/Expected recovery of Incentive Rs Cr        
3 Actual/Expected Scheduled generation MU        
4 Actual/Expected energy rate Paise/kWh        
5 Actual/Expected recovery of Energy Charges Rs Cr        
6a Actual UI generation MU        
6b Actual UI rate Paise/kWh        
6c Actual revenue from UI Rs Cr        
(.........) Total(....... )
S. No. Particulars Unit Previous Year Current Year (Apr-Sep) Current Year (Oct-Mar) Ensuing Year
1a Actual/Expected Availability %        
1b Actual/Expected Auxiliary Energy Consumption %        
2a Actual/Expected recovery of Capacity Charge includingincentive Rs Cr        
2b Actual/Expected recovery of Return on Equity Rs Cr        
2c Actual/Expected recovery of Incentive Rs Cr        
3 Actual/Expected Scheduled generation MU        
4 Actual/Expected energy rate Paise/kWh        
5 Actual/Expected recovery of Energy Charges Rs Cr        
6a Actual UI generation MU        
6b Actual UI rate Paise/kWh        
6c Actual revenue from UI Rs Cr        
Instructions for the Utility: