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[Cites 0, Cited by 0] [Section 78(3)] [Section 78] [Entire Act]

State of Rajasthan - Subsection

Section 78(3)(i) in Rajasthan Co-operative Societies Act, 1965

(i)an order for the winding up, or an order sanctioning a scheme of compromise or arrangement or of amalgamation or reconstruction in (including division or re-organisation) of the Bank may be made only with the previous sanction in writing of the Reserve Bank of India;