Gujarat High Court
Ghusabhai Jinabhai Bharola vs The State Of Gujarat on 3 December, 2020
Author: Bhargav D. Karia
Bench: Bhargav D. Karia
C/SCA/11531/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 11531 of 2020
==========================================================
GHUSABHAI JINABHAI BHAROLA & 5 other(s)
Versus
THE STATE OF GUJARAT & 7 other(s)
==========================================================
Appearance:
MR N R DESAI(6504) for the Petitioner(s) No. 1,2,3,4,5,6
MR SP MAJMUDAR(3456) for the Petitioner(s) No. 1,2,3,4,5,6
for the Respondent(s) No. 7
MR SOAHAM JOSHI, AGP for the Respondent(s) No. 1
MR PJ KANABAR(1416) for the Respondent(s) No. 6,7.1,7.2,7.3,7.4,7.5,7.6
NOTICE SERVED BY DS(5) for the Respondent(s) No. 2,3,4,5,8
==========================================================
CORAM: HONOURABLE MR. JUSTICE BHARGAV D. KARIA
Date : 03/12/2020
ORAL ORDER
Heard learned advocate Mr.Het Shah appearing for learned advocate Mr. S.P. Majmudar for the petitioners, learned advocate Mr. P.J. Kanabar for the respondent nos.6 and 7 and learned Assistant Government Pleader Mr. Soaham Joshi for respondent State through video conference.
At the request of learned advocate Mr. Het Shah, stand over to 10th December, 2020.
(BHARGAV D. KARIA, J) AMAR RATHOD Page 1 of 1 Downloaded on : Sat Dec 05 23:22:14 IST 2020