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Gujarat High Court

Ghusabhai Jinabhai Bharola vs The State Of Gujarat on 3 December, 2020

Author: Bhargav D. Karia

Bench: Bhargav D. Karia

         C/SCA/11531/2020                                           ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 11531 of 2020

==========================================================
                GHUSABHAI JINABHAI BHAROLA & 5 other(s)
                               Versus
                  THE STATE OF GUJARAT & 7 other(s)
==========================================================
Appearance:
MR N R DESAI(6504) for the Petitioner(s) No. 1,2,3,4,5,6
MR SP MAJMUDAR(3456) for the Petitioner(s) No. 1,2,3,4,5,6
for the Respondent(s) No. 7
MR SOAHAM JOSHI, AGP for the Respondent(s) No. 1
MR PJ KANABAR(1416) for the Respondent(s) No. 6,7.1,7.2,7.3,7.4,7.5,7.6
NOTICE SERVED BY DS(5) for the Respondent(s) No. 2,3,4,5,8
==========================================================

 CORAM: HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                               Date : 03/12/2020

                                ORAL ORDER

Heard learned advocate Mr.Het Shah appearing for learned advocate Mr. S.P. Majmudar for the petitioners, learned advocate Mr. P.J. Kanabar for the respondent nos.6 and 7 and learned Assistant Government Pleader Mr. Soaham Joshi for respondent­ State through video conference.

At the request of learned advocate Mr. Het Shah, stand over to 10th December, 2020.

(BHARGAV D. KARIA, J) AMAR RATHOD Page 1 of 1 Downloaded on : Sat Dec 05 23:22:14 IST 2020