Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 711] [Entire Act] Bengal Presidency - Subsection Section 711(b) in Police Regulations, Bengal , 1943 (b)Where Munsifs' Courts exist, the Judge shall fix the dates in each month on which the money shall be made over to the police for transmission to treasury.
