Telangana High Court
Karri Venkata Reddy vs The State Of A.P. on 2 July, 2018
1
HONOURABLE Dr. JUSTICE B.SIVA SANKARA RAO
Criminal Petition No.6113 of 2018
ORDER :
Learned counsel for the petitioner sought permission of the Court to withdraw the criminal petition.
Permission as sought is accorded.
In view of the above submission of the learned counsel, the Criminal Petition is dismissed as withdrawn. Consequently, miscellaneous petitions, if any shall stand closed.
_______________________ Dr. B. SIVA SANKARA RAO, J Date: 02.07.2018 vvr