Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(12) in The Andhra Pradesh Stamp (Inspection of Properties) Rules, 1998

(12)Indemnity Bond (Article 30)Three rupees for every one hundred rupees or part thereof subject to a maximum of .... Rs. 100-00.