Supreme Court - Daily Orders
Lalit Prasad vs Almora District Cooperative Bank Ltd. on 31 January, 2023
Bench: Dinesh Maheshwari, Bela M. Trivedi
ITEM NO.801 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15988/2022
(Arising out of impugned final judgment and order dated 18-07-2022
in SA No. 657/2015 passed by the High Court Of Uttarakhand At
Nainital)
LALIT PRASAD Petitioner(s)
VERSUS
ALMORA DISTRICT COOPERATIVE BANK LTD. & ORS. Respondent(s)
Date : 31-01-2023 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Vaibhav Niti, AOR (mentioned by)
For Respondent(s)
UPON mentioning the Court made the following
O R D E R
List on 10.02.2023 (SNEHA DAS) (VIDYA NEGI) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SNEHA DAS Date: 2023.01.31 17:36:22 IST Reason: