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Supreme Court - Daily Orders

Lalit Prasad vs Almora District Cooperative Bank Ltd. on 31 January, 2023

Bench: Dinesh Maheshwari, Bela M. Trivedi

     ITEM NO.801                              COURT NO.6                 SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   15988/2022

     (Arising out of impugned final judgment and order dated 18-07-2022
     in SA No. 657/2015 passed by the High Court Of Uttarakhand At
     Nainital)

     LALIT PRASAD                                                        Petitioner(s)

                                                    VERSUS

     ALMORA DISTRICT COOPERATIVE BANK LTD. & ORS.                        Respondent(s)

     Date : 31-01-2023 This petition was mentioned today.

     CORAM :
                             HON'BLE MR. JUSTICE DINESH MAHESHWARI
                             HON'BLE MS. JUSTICE BELA M. TRIVEDI


     For Petitioner(s)                 Mr. Vaibhav Niti, AOR (mentioned by)

     For Respondent(s)


                              UPON mentioning the Court made the following
                                                 O R D E R

List on 10.02.2023 (SNEHA DAS) (VIDYA NEGI) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SNEHA DAS Date: 2023.01.31 17:36:22 IST Reason: