Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 763] [Entire Act] State of Haryana - Subsection Section 763(5) in Punjab Jail Manual (5)[ When for any reason prisoners are conveyed by mail train, the higher rates chargeable for journeys by such train must be paid.] [Resol. No. 3-241- 58 of 25.2.1885.]
