Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 7 in The Maharashtra Agricultural Lands (Ceiling on Holdings) Rules, 1962 7. Form of notification to be issued under section 21(2). - The notification to be issued under sub-section (2) of section 21 shall be in Form VII.
