Allahabad High Court
Dr. Satish Chandra Tiwari And 10 Ors. vs Union Of India & 2 Ors. on 28 October, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 59158 of 2013 Petitioner :- Dr. Satish Chandra Tiwari And 10 Ors. Respondent :- Union Of India & 2 Ors. Counsel for Petitioner :- K.S.Kushwaha,Ashok Khare Counsel for Respondent :- A.S.G.I. Hon'ble Rajes Kumar,J.
Hon'ble Mahesh Chandra Tripathi,J.
Sri Awadesh Rai, Advocate, has put in appearance on behalf of Union of India.
Learned counsel for the petitioner requested that the matter may be posted day after tomorrow to enable him to file an amendment application.
Put up day after tomorrow (30.10.2013) as fresh.
Order Date :- 28.10.2013 OP