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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(2)(c) in Delhi Motor Accidents Claims Tribunal Rules, 2008

(c)proof of identity of the applicant (s) to the satisfaction of the Claims Tribunal, unless exempted from doing so for reasons to be recorded in writing by it;