Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87(3)] [Section 87] [Entire Act]

State of West Bengal - Subsection

Section 87(3)(f) in Siliguri Municipal Corporation Act, 1990

(f)co-ordination of all overground rights enjoyed by service agencies;