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State of Odisha - Section

Section 21 in Orissa Public Distribution System (Control) Order, 2008

21. Identification/Review of Beneficiary List.

(1)Identification of Beneficiaries. - Identification of beneficiaries under BPL, AAY and Annapurna scheme shall be made in accordance with the guidelines issued by the Government.
(2)Review of Beneficiary List. - Gram Sabha in Rural areas and Urban Local Bodies in Urban areas shall review the lists of Below Poverty Line, Antyodaya Anna Yojana and Annapurna beneficiaries every year for the purpose of deletion of ineligible families, addition of eligible but left out families and elimination of bogus cards.