Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Gujarat - Subsection Section 27(2) in Gujarat Industrial Development Act, 1962 (2)The State Government may pass such orders on the report of the special audit and the Corporation shall be bound to comply with such order.
