Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 7 in University of Udaipur Officers (Conditions of Service) Rules, 1976 7. The qualifications for appointment to the various posts in the University Service shall be such as may be determined by the Committee from time to time.
