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[Cites 0, Cited by 0] [Section 106A(1)] [Section 106A] [Entire Act]

State of Maharashtra - Subsection

Section 106A(1)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)a new [smaller urban area] [These words were substituted for the words 'municipal area' by Maharashtra 41 1994, Section 150(a).] is declared under sub-section (1) of Section 3 comprising, wholly or partly, of an area of a Zilla Parishad; or