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[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(6)(a) in Punjab Rights of Persons with Disabilities Rules, 2019

(a)Where a meeting of the Board is adjourned from day to day, notice of such adjournment shall be given to the members of the Board available at the place where the meeting which was adjourned was to be held and it shall not be necessary to give notice of the adjourned meeting to the rest of the members; and