Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Goa - Subsection Section 2(o) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968 (o)"Rent Tribunal" means the Rent Tribunal constituted under sub-section (1) of section 41;
