Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 70(2)] [Section 70] [Entire Act] State of Bihar - Subsection Section 70(2)(a) in Bihar Hindu Religious Trusts Act, 1950 (a)The fee referred to in sub-section (1) shall be assessed by the prescribed authority in the prescribed manner.