Himachal Pradesh High Court
Usha Devi vs . Shri Panna Lal on 1 August, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Usha Devi vs. Shri Panna Lal .
RSA No. 222 of 2015 01.08.2022 Present: Mr. Romesh Verma, Advocate for appellant.
Mr. Divya Raj Singh, Advocate for the respondent.
Mr. Sudhir Thakur, Senior Advocate with Mr. Karun Negi, Advocate for the applicant in CMPs No. 10032 and 10032 of 2022.
r to CMP No. 10032 of 2022 & CMP No. 10034 of 2022 Notice. Mr. Romesh Verma and Mr. Divya Raj Singh, learned Counsel, accept notice on behalf of the non-applicants. Reply, as prayed for, be filed within two weeks. List thereafter.
(Ajay Mohan Goel) Judge August 01, 2022 (narender) ::: Downloaded on - 01/08/2022 20:11:14 :::CIS