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Bombay High Court

Vinayak Krishna Chougule And Ors vs Shrinivas Gopal Pandit on 6 June, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                         Board Sr.No.:-61

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

      CIVIL REVISION APPLICATION NO. 32 OF 2018

 Jaisingh Dadoba Jadhav, Thr. Poa.anil Jaisingh ....APPLICANT
 Jadhav
             V/S
 Shriniwas Gopal Pandit                       ....RESPONDENT

WITH CIVIL REVISION APPLICATION NO. 7 OF 2018 Vinayak Krishna Chougule And Ors. ....APPLICANT V/S Shrinivas Gopal Pandit ....RESPONDENT WITH CIVIL REVISION APPLICATION NO. 361 OF 2018 Vinayak Krishna Chougule And Ors. ....APPLICANT V/S Shrinivas Gopal Pandit ....RESPONDENT WITH CIVIL REVISION APPLICATION NO. 192 OF 2018 Shri. Laxman T. Nirankari Thr. Poa. Shri. ....APPLICANT Dayaldas T. Nirankari V/S Shriniwas Gopal Pandit ....RESPONDENT None for Applicant Page 1/2 ::: Uploaded on - 06/06/2023 ::: Downloaded on - 07/06/2023 23:44:14 ::: Mr. Satyajit A RajeShirke for Respondent in 4 CRA CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 6th June, 2023 P.C. :

At the request of learned counsel for the Respondent , stand over to 13/06/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 06/06/2023 ::: Downloaded on - 07/06/2023 23:44:14 :::