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[Cites 0, Cited by 0] [Section 65AA(5)] [Section 65AA] [Entire Act]

State of Rajasthan - Subsection

Section 65AA(5)(e) in Rajasthan Factories Rules, 1951

(e)Exhaust ducts of safety ventilation systems should be so designed and place that their ducts discharge the mixture of air and flammable substance away from the work-rooms and not near windows or doors or other openings from where the mixture could re-enter the work-rooms.