Madhya Pradesh High Court
The Hongkong And Shanghai Banking ... vs Chairman Cum Managing Director Zoom ... on 16 February, 2026
1 COMP-9-2011 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 9 of 2011 (SENIOR MANAGER,UCO BANK Vs M/S ZOOM DEVELOPERS (PVT) LTD. ) COMP/3/2010, COMP/4/2010 Dated : 16-02-2026 Shri K. Gopalakrishna Kurup, learned senior Advocate assisted by Shri P.U. Shailajan, Advocate for the petitioner through video conferencing.
Shri Sanath Parashar, learned counsel for the intervener through video conferencing.
The Advocates are abstaining from work today on the call of High Court Bar Association, Indore.
List the matters on 16.03.2026 .
(PAVAN KUMAR DWIVEDI) JUDGE Anushree Signature Not Verified Signed by: ANUSHREE PANDEY Signing time: 16-02-2026 17:06:32