Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(3) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(3)The clinical establishment shall ensure that all the pathology or diagnostic imaging lab reports are prepared without any errors and containing relevant particulars like measurement procedure, normal values etc. and any such particulars as may be notified.