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[Cites 0, Cited by 0] [Section 60A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 60A(b) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(b)In case of post sterilisation complication, special casual leave may be granted to cover the period for which the person is hospitalised on production of a certificate from the concerned hospital authority/authorised medical attendant.