Section 1(2) in The Pepsu Occupancy Tenants (Vesting of Proprietary Rights) Act, 1954
(2)[ It extends to the territories of the State of Punjab, which, immediately before the 1st November, 1956, formed part of the State of Patiala and East Punjab States Union.] [Substituted by the Punjab Adaptation of Laws (State and Concurrent Subjects) Order, 1968.]
