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[Cites 0, Cited by 0] [Section 162(2)] [Section 162] [Entire Act]

State of Chattisgarh - Subsection

Section 162(2)(b) in The Chhattisgarh Municipal Corporation Act, 1956

(b)exempt from the payment of any such tax in whole or in part any person or any class of persons or any property or class of property.