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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(7)(a) in The Tamil Nadu Additional Assessment and Additional Water-Cess Act, 1963

(a)section 23 of the Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 (Tamil Nadu Act XXVI of 1948); or