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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(vi) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(vi)to review the acts of the other authorities of the Vishwavidyalaya save when such authorities have acted in accordance with the powers conferred upon them by this Act, the Statutes and the Ordinances;