Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 31 in Assam Adoption of Standard Weights Act, 1955 31. Margin of error. - The State Government may prescribe the amount of error to be allowed in selling articles by weight generally or as regards any trade or class of trades.
