Delhi High Court - Orders
Irene Priya Cornelia Bruijn vs Union Of India And Ors on 13 January, 2026
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12884/2024
IRENE PRIYA CORNELIA BRUIJN .....Petitioner
Through: Mr. Sanket Gupta, Adv.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Dr. Monika Arora (CGSC), Mr.
Subhrdeep Saha, Mr. Prabhat Kumar,
Ms. Anamika Thakur, Mr. Abhinav
Verma, Advs.
Ms. Saroj Tripathi, Adv for R-3.
Ms. Counsel, Adv for R-4
(appearance not given)
Mr. Jagdeep Kishore, Ms. Rekha
Gupta and Mr. Manik Gupta, Advs
for R-6.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 13.01.2026
1. At the request of learned counsel for respondent no. 4, four weeks' time is granted to file the reply.
2. List on 14.07.2026.
PURUSHAINDRA KUMAR KAURAV, J JANUARY 13, 2026 aks/ksr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/01/2026 at 20:40:24