Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 30] [Section 10] [Entire Act] Union of India - Subsection Section 10(2) in The Trade Marks Act, 1999 (2)So far as a trade mark is registered without limitation of colour, it shall be deemed to be registered for all colours.
