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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(c) in The Merchant Shipping (Medical Examination) Rules, 2000

(c)Periodic Eye Test: This Eye Test is conducted on seafarers appearing for Nautical Grade Examinations for issue of Certificate of Competency as per the standards specified in Annexure-III]