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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(c) in The Employees' State Insurance Corporation (General Provident Fund) Rules, 1995

(c)when an employee opts to subscribe at the minimum rate of 6%, or 81/3% per cent., as the case may be, the subscription shall be rounded to the nearest whole rupee and for this purpose, 50 paise and more shall be rounded to the next higher rupee.