Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Punjab - Section Section 60 in Punjab Municipal Act, 1911 60. Saving of Act XI of 1879. - Nothing in this Act shall affect the [Local Authorities Loan Act, 1879.] [See now Local Authorities Loans Act, 1914 (9 of 1914).]
