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Income Tax Appellate Tribunal - Pune

Smt Roshani Bafna, Pune vs Acit., Cen Cir 1(3), Pune on 15 February, 2021

                                  बी  यायपीठ पुणे म ।
              आयकर अपीलीय अिधकरण "बी"
     IN THE INCOME TAX APPELLATE TRIBUNAL "B" BENCH, PUNE

                         (Through Virtual Court)

                  BEFORE SHRI WASEEM AHMED, AM
                AND SHRI S. S. VISWANETHRA RAVI, JM

                 आयकर अपील सं. / IT(SS)A No.61/PUN/2019
                  िनधा रण वष  / Assessment Year : 2014-15

Smt. Roshani Bafna,                                 .......अपीलाथ  / Appellant
S.No.585, Plot No.17,
Akashdarshan Society,
Bibwewadi, Pune-441037.

PAN : AWYPB0241L.

                                  बनाम / V/s.

The Asst. Commissioner of Income Tax,
Central Circle-1(3), Pune.                          ...... यथ  / Respondent


           Assessee by        :      (Withdrawal Application filed).
           Revenue by         :      Shri Sudhendu Das

     सुनवाई क  तारीख / Date of Hearing           : 15.02.2021
     घोषणा क  तारीख / Date of Pronouncement      : 15.02.2021


                              आदेश / ORDER

PER WASEEM AHMED, AM:

The appeal filed by the assessee is directed against the order of the ld. Commissioner of Income Tax (Appeals) - 11, Pune dated 26.02.2019 for the Assessment Year 2014-15.

2. Before us, the appellant filed a letter dated 05.02.2021 seeking permission to withdraw the appeal on the ground that the issue involved in this appeal stands settled under the Vivad Se Vishwas Scheme, 2020. The appellant also filed copy of Form No.3 issued by Principal Commissioner of Income Tax (Central), Pune.

2

3. On the other hand, the ld. Department Representative had expressed no objection to permit the withdrawal of appeal.

4. In the circumstances, we hereby grant permission to the appellant to withdraw the appeal. Accordingly, the appeal stands dismissed as withdrawn.

5. In the result, the appeal filed by the assessee is dismissed as withdrawn.

Order pronounced in the open Court on this 15th day of February, 2021.

            Sd/-                                           Sd/-
 (S. S. VISWANETHRA RAVI)                             (WASEEM AHMED)
याियक सद य/JUDICIAL
      सद य          MEMBER                  लेखा सद य/ACCOUNTANT
                                                 सद य            MEMBER

पुणे / Pune; दनांक / Dated : 15th February, 2021. Yamini आदेश क ितिलिप अ ेिषत / Copy of the Order forwarded to :

1. अपीलाथ / The Appellant.
2. यथ / The Respondent.
3. The CIT(A)-11, Pune.
4. The Pr.CIT(Central), Pune.
5. िवभागीय ितिनिध, आयकर अपीलीय अिधकरण, "बी"
बी ब च, पुणे / DR, ITAT, "B" Bench, Pune.

6. गाड फ़ाइल / Guard File.

आदेशानुसार / BY ORDER, // True Copy // Senior Private Secretary आयकर अपीलीय अिधकरण, पुणे / ITAT, Pune.