Section 34(1)(iii) in Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004

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NCT Delhi - Subsection

Section 34(1)(iii) in Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004

(iii)removes from a protected monument, any sculpture, carving, image, bas-relief, inscription, pillar, brackets, stones, artifacts or other like material or objects; or

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NCT Delhi - Subsection

Section 34(1)(iii) in Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004