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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(5) in Jharkhand Motor Vehicles Taxation Act, 2001

(5)[ Every owner of the transport vehicles, being more than 12 years old and personalized vehicles being more then 15 years old shall be liable to pay "Green Tax" at the rate of 10% on the total payable tax.