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State of Uttar Pradesh - Section

Section 15 in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980

15. Procedure for direct recruitment to the posts in Category 'A'.

- Direct recruitment to the post mentioned in Category 'A' in Rule 5 shall be made in accordance with the procedure laid down in the Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1979, as amended from time to time.