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Rajasthan High Court - Jodhpur

Sardar Mal vs State Rural Deve. And Pan. Raj. And Ors on 28 November, 2018

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                       S.B. Civil Writ No. 9588/2012

                                   Sardar Mal
                                                                                          ----Petitioner
                                                                  Versus
                                   State Rural Development & Panchayati Raj & Ors.
                                                                                       ----Respondents


                                   For Petitioner(s)       :   Mr. B.R. Chahar.
                                   For Respondent(s)       :   Mr. G.S. Chauhan on behalf of
                                                               Mr. K.K. Bissa.



                                             HON'BLE MR. JUSTICE INDERJEET SINGH

Order 28/11/2018 Learned counsel for the petitioner submits that by efflux of time, the present writ petition has become infructuous.

In that view of the matter, the writ petition is dismissed as having become infructuous.

(INDERJEET SINGH),J 132-Mohan/-

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