Rajasthan High Court - Jodhpur
Sardar Mal vs State Rural Deve. And Pan. Raj. And Ors on 28 November, 2018
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 9588/2012
Sardar Mal
----Petitioner
Versus
State Rural Development & Panchayati Raj & Ors.
----Respondents
For Petitioner(s) : Mr. B.R. Chahar.
For Respondent(s) : Mr. G.S. Chauhan on behalf of
Mr. K.K. Bissa.
HON'BLE MR. JUSTICE INDERJEET SINGH
Order 28/11/2018 Learned counsel for the petitioner submits that by efflux of time, the present writ petition has become infructuous.
In that view of the matter, the writ petition is dismissed as having become infructuous.
(INDERJEET SINGH),J 132-Mohan/-
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