Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86A] [Entire Act] State of West Bengal - Subsection Section 86A(3) in New Town, Kolkata Development Authority Act, 2007 (3)The format of register for registration shall be such as may be decided by the Development Authority.
