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[Cites 0, Cited by 0] [Section 8D] [Entire Act]

State of West Bengal - Subsection

Section 8D(2) in West Bengal Town and Country (Planning and Development) Act, 1979

(2)A nominated member of the Eco-tourism Board may resign his membership by giving notice in writing to the State Government. He shall cease to be a member on acceptance of such resignation.