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State of Haryana - Section

Section 43 in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

43. Study leave.

- 43.1. Study leave shall be admissible to the Bank employee, as per Govt. Rules as contained in Civil Services Rules or as amended by the Board from time to time.
43.2The Board shall be competent to sanction study leave to an employee of the Bank.