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Delhi High Court - Orders

Reliance Industries Limited & Anr vs Quikr India Pvt.Ltd on 26 February, 2021

Author: Jayant Nath

Bench: Jayant Nath

$~OS-16 & 17
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CS(COMM) 143/2020
     RELIANCE INDUSTRIES LIMITED & ANR. ..... Plaintiffs
                        versus
     QUIKR INDIA PVT.LTD.               ..... Defendant
+    CS(COMM) 144/2020
      RELIANCE INDUSTRIES LIMITED & ANR. ..... Plaintiffs
                      versus
      OLX INDIA B. V. & ANR             ..... Defendants

Present:    Ms.Vaishali Mittal, Adv. for the plaintiffs.
            Mr. Mayank Mishra, Advocate for Quikar India Pvt. Ltd.
            Ms.Shwetashree Majumdar, Advocate for OLX India B.V.

      CORAM:
      HON'BLE MR. JUSTICE JAYANT NATH
              ORDER

% 26.02.2021 This hearing is conducted through video-conferencing IA 4052/2020 in CS(COMM) 143/2020 IAs.4056 & 4700/2020 in CS(COMM) 144/2020 List these matters on 25.03.2021 at the end of the Board. Interim orders to continue.

JAYANT NATH, J FEBRUARY 26, 2021/v