Delhi High Court - Orders
Reliance Industries Limited & Anr vs Quikr India Pvt.Ltd on 26 February, 2021
Author: Jayant Nath
Bench: Jayant Nath
$~OS-16 & 17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 143/2020
RELIANCE INDUSTRIES LIMITED & ANR. ..... Plaintiffs
versus
QUIKR INDIA PVT.LTD. ..... Defendant
+ CS(COMM) 144/2020
RELIANCE INDUSTRIES LIMITED & ANR. ..... Plaintiffs
versus
OLX INDIA B. V. & ANR ..... Defendants
Present: Ms.Vaishali Mittal, Adv. for the plaintiffs.
Mr. Mayank Mishra, Advocate for Quikar India Pvt. Ltd.
Ms.Shwetashree Majumdar, Advocate for OLX India B.V.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 26.02.2021 This hearing is conducted through video-conferencing IA 4052/2020 in CS(COMM) 143/2020 IAs.4056 & 4700/2020 in CS(COMM) 144/2020 List these matters on 25.03.2021 at the end of the Board. Interim orders to continue.
JAYANT NATH, J FEBRUARY 26, 2021/v