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State of Andhra Pradesh - Section

Section 15 in Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008

15.

No Oil Palm fresh fruit bunches shall be purchased without actual weighment. The net weight of the Oil Palm fresh fruit bunches shall be correctly recorded by an Electronic Weighing machine with a print out by handing over to the farmer then and there;Provided that the certificate from Inspector of Weights and Measures shall prominently displayed at the premises of weighment, Carts, trucks, carriages etc. carrying oil palm Fresh Fruit Bunches shall be taken care of during the day of collection on FIFOBASIS and shall not be kept waiting for more than 6 hours from the time of arrival at the factory.