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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Assam - Subsection

Section 15(2) in Assam Weights and Measures (Enforcement) Act, 1958

(2)The State Government may, by general or special order, define the local limits within which each Assistant Controller and Inspector shall exercise the powers and discharge the duties conferred or imposed on them by or under this Act.