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Himachal Pradesh High Court

General Manager, The Tribune vs . State Of H.P. And on 12 July, 2022

Bench: Sabina, Satyen Vaidya

General Manager, The Tribune vs. State of H.P. and others CWP No.2676 of 2021 .

12.07.2022 Present: Ms. Monika, Advocate on behalf of Mr. Vijay Kumar Arora, Advocate, for the petitioner. Mr. Ashwani K. Sharma, Additional Advocate General, for respondents No.1 and 2/State. Mr. Janesh Mahajan, Advocate, for respondent No.3.

r to Learned counsel for the petitioner submits that rejoinder has already been filed. However, the same is not available on record. Office is directed to trace the same and place it on record.

List again on 16.9.2022.

Interim order to continue.







                                                               ( Sabina )
                                                                 Judge





                                                          ( Satyen Vaidya )
               July 12, 2022 (KS)                               Judge




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