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State of Rajasthan - Section

Section 27B in The Rajasthan Minimum Wages Rules, 1959

27B. Production of Registers and other records.

- All registers and records required to be maintained by an employer under these rules shall be produced on demand before the Inspector :Provided that where an establishment has been closed, the Inspector may demand the production of the registers and records in his office or such other public place, as may be nearer to the employer.] [Substituted & Inserted vide Notification No. F. 1(7)(9) L & E/66, dated 14-8-1967. published in Rajasthan Gazette, Part 4-C, Extraordinary, dated 16-8-1967.]